Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(6) in Bihar Employees' State Insurance Medical Service Rules, 1981

(6)Every Medical Officer must pass the Departmental Examination before he is confirmed. Temporary Medical Officer shall also be permitted to appear at the Departmental Examination.