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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Khadi and Village Industries Commission Rules, 2006

(1)In addition to the duties and powers specified in the Act, the Chief Executive Officer shall discharge such duties and exercise such powers as may be assigned and delegated to him by the Commission for the purposes of the Act and these rules, including the following duties and powers:
(i)convening of meetings of the Commission under the direction of the Chairman;
(ii)drawing up agenda for each meeting under the Chairman's directions and supplying the same to each member of the Commission along with the notice of the meeting; and
(iii)maintenance of the minutes of the meeting of the Commission