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Himachal Pradesh High Court

Ashok Kumar vs . Hrtc & Another on 25 February, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Ashok Kumar vs. HRTC & another .

Execution Petition No.304 of 2021 25.02.2022 Present: Mr.Ashir Kaith, Advocate, vice Mr.Hamender Singh Chandel, Advocate, for the petitioner.

Mr.Vir Bahadur Verma, Advocate, for the respondents.

Notice. Mr. Vir Bahadur Verma, learned counsel, appears, waives and accepts service of notice on behalf of the respondents and seeks time to file response/compliance affidavit.

Be filed as prayed within two weeks.

List on 24.03.2022.

(Vivek Singh Thakur) Judge February 25, 2022 (Purohit) ::: Downloaded on - 25/02/2022 20:13:50 :::CIS