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[Cites 0, Cited by 0] [Section 19A(10)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(10)(b) in The Sugar Development Fund Rules, 1983

(b)availed the additional credit where there are cane price arrears against the sugar factory, and utilised the same for the payment of the cane price arrears provided the bank has not declined to extend such credit to the sugar factory;