Section 50(1)(a) in The Goa, Daman and Diu Town and Country Planning Act, 1974

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State of Goa - Subsection

Section 50(1)(a) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(a)where the permission relates to the carrying out of building or other operations, no such order,

(i)shall affect such of the operations as have been previously carried out; or

(ii)shall be passed after such operations have been completed;