Patna High Court - Orders
Pashupati Nath Thakur vs The Union Of India & Ors on 18 October, 2011
Author: T. Meena Kumari
Bench: T. Meena Kumari
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.18448 of 2011
Pashupati Nath Thakur
Versus
The Union Of India & Ors
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02. 18.10.2011As prayed for by the learned counsel appearing on behalf of the appellant, post this matter after one week, retaining its position.
(T. Meena Kumari, J.) (Vikash Jain, J.) P.K.