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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Himachal Pradesh - Subsection

Section 82(2)(c) in The Himachal Pradesh Land Revenue Act, 1953

(c)any encumbrance, grant, contract or right of occupancy specially saved by order of the Financial Commissioner and proclaimed as hereinafter provided.