Bombay High Court
Shivgodna Anna Patil Decd. Thr. Lhrs ... vs Sangli Miraj And Kupwad City Municipal ... on 25 September, 2023
Author: G.S. Patel
Bench: G.S. Patel
927-ASWP-7962-2023.DOC
Wadhwa
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7962 OF 2023
Shivgonda Anna Patil (since deceased) through
Lrs Avinash S Patil & Anr ...Petitioners
Versus
Sangli, Miraj & Kupwad City Municipal
Corporation, Sangli & Anr ...Respondents
Mr Vijay Killedar, i/b Sachin Padaye, for the Petitioner.
Mr Vivek Rane, for the Respondent No. 1.
Mr SL Babar, AGP, for the Respondent-State.
CORAM G.S. Patel &
Kamal Khata, JJ.
DATED: 25th September 2023 PC:-
1. Rule.
2. List the Petition on 4th October 2023 for orders.
(Kamal Khata, J) (G. S. Patel, J) Page 1 of 1 25th September 2023 ::: Uploaded on - 26/09/2023 ::: Downloaded on - 27/09/2023 02:19:41 :::