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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(3) in Tamil Nadu Lifts Rules, 1997

(3)Terms and conditions. - No person other than an Assistant Electrical Inspector or Junior Electrical Inspector in the Tamil Nadu Inspectorate Service shall be appointed as a person to assist the Inspector.]Form "A"(See rule 3 of the Tamil Nadu Lifts Rules, 1997)Application For Permission*To Install.........................A Lift*To Make Additions Or Alterations ToToThe Inspector of Lifts......................................................