Gauhati High Court
Page No.# 1/3 vs Ngasi Mena And 4 Ors on 16 November, 2020
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/3
GAHC010041682020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1854/2020
THE UNION OF INDIA AND 4 ORS
THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVT. OF
INDIA, CGO COMPLEX, NEW DELHI.
2: THE DIRECTOR GENERAL
ITBP
MHA
GOVT. OF INDIA
BLOCK-2
CGO COMPLEX
LODHI ROAD
NEW DELHI.
3: THE INSPECTOR GENERAL
NORTH-EAST FRONTIER HQ
ITBP
MHA
GOVT. OF INDIA
KHATTING HILL
ITANAGAR
ARUNACHAL PRADESH
PIN- 791111.
4: THE DIG SHQ
DIBRUGARH
ITBP
MHA
GOVT. OF INDIA
MOHANBARI
DIST.- DIBRUGARH
ASSAM
PIN- 786012.
Page No.# 2/3
5: THE COMMANDANT
9TH ITBP
LOHITPUR
P.O. TEZU
DISTRICT- LOHIT
ARUNACHAL PRADESH
PIN- 792001
VERSUS
NGASI MENA AND 4 ORS.
S/O- LATE TIBU MENA, PERMANENT RESIDENT OF MALINEY ETALIN
CIRCLE, P.O. AND P.S. ANINI, DIBANG VALLEY DISTRICT, ARUNACHAL
PRADESH.
2:GANGA MILI
S/O- LATE A. MILLI
PERMANENT RESIDENT OF ACHESO (DAMBUEN)
P.O. AND P.S. ANINI
DIBANG VALLEY DISTRICT
ARUNACHAL PRADESH.
3:SIPA MELO
S/O- LATE ANGRA MELO
PERMANENT RESIDENT OF VILLAGE- ALINEY
P.O. AND P.S. ANINI
DIBANG VALLEY DISTRICT
ARUNACHAL PRADESH.
4:AKULI MIPI
S/O- LATE MANA MIPI
PERMANENT RESIDENT OF VILL.- MIPI
P.O. AND P.S. ANINI
DIBANG VALLEY DISTRICT
ARUNACHAL PRADESH.
5:THE DEPUTY COMMISSIONER
LAND ACQUISITION AUTHORITY
DIBANG VALLEY DISTRICT
ARUNACHAL PRADESH
Advocate for the Petitioner : MR. S C KEYAL
Advocate for the Respondent :
Page No.# 3/3
Linked Case :
THE UNION OF INDIA AND 4 ORS
Address:
VERSUS
SHRI NGASI MENA AND 4 ORS
Address:
------------
Advocate for :
Advocate for : appearing for SHRI NGASI MENA AND 4 ORS: Advocate appearing
for respectively.
BEFORE
HONOURABLE THE CHIEF JUSTICE (ACTING)
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 16-11-2020 [N. Kotiswar Singh, CJ (Acting)] Heard Mr. R.K. Dev Choudhury, learned counsel for the applicants.
Issue notice, returnable within 4 (four) weeks.
The learned counsel for the applicants shall take steps for service of notice on the respondents by registered post with A/D. List accordingly.
JUDGE CHIEF JUSTICE (ACTING) Comparing Assistant