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State of Odisha - Section

Section 20 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

20. Paid Bills and Vouchers.

- All bills and vouchers that have been paid shall be numbered consecutively for each month in order of payment shall be stamped "Paid" and pasted in a guard file. Sub-voucher to bills must be cancelled in such a manner that they cannot be used subsequently.