Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Rajasthan - Subsection Section 42(2) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018 (2)Accounts of receipts and expenditure of the Board shall be maintained forevery financial year in such form as may be prescribed.
