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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Kerala - Subsection

Section 72(3) in Kerala Veterinary and Animal Sciences University Act, 2010

(3)The Government shall communicate to the Board of Management the result of any inspection or enquiry made under sub-section (1) and may after ascertaining the opinion of the Board of Management thereon convey their views to the Management Council and to the Board of Management.