Andhra Pradesh High Court - Amravati
Venkata Sri Balaji Quartz Surfaces vs The State Of Ap on 2 January, 2024
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
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HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. W.P. No.33558 of 2023
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No NOTE 01. 02.01.2024 Service of notice waived by the learned
Government Pleader for Energy for respondent No.1.
Service of notice waived by Sri V. R. Reddy Kovvuri, learned Standing Counsel for respondent Nos.2 and 3.
The order passed in connected matters i.e., W.P. No.29987 of 2023 and batch on 21.11.2023 shall apply in similar terms in the present case also.
List on 06.02.2024 along with W.P. No.29987 of 2023 and batch.
DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J AMD 2