Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 63] [Entire Act] Union of India - Subsection Section 63(b) in The Copyright Act, 1957 (b)any other right conferred by this Act, iexcept the right conferred by section 53A
