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[Cites 0, Cited by 0] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(2) in The Delhi School Education Rules, 1973

(2)The unaided recognised schools may specify their own timings but, in any case, the total school hours in a year shall not be less than 1000 hours;Provided that in addition to 1000 school hours, a teacher may be required to devote not more than 200 hours in a year for remedial or other teaching.