Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(6)(g) in The Maharashtra Educational Institutions (Regulation of Fee) Act, 2011 (g)is holding any office, post or is in any way connected with any educational institution.