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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Odisha - Subsection

Section 66(a) in The Orissa Housing Board Act, 1968

(a)obstructs any person with whom the Board has entered 'into a contract, in the performance or execution by such person of his duty or of anything which he is empowered or required to do under this Act ; or