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Himachal Pradesh High Court

Subhash Chand Jamwal vs . Yogesh Verma on 16 August, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Subhash Chand Jamwal Vs. Yogesh Verma Cr. MP(M) No. 94/2022 16.08.2023 Present: Mr. Ajay Thakur, Advocate, vice Mr. .

Virender Singh Rathore, Advocate, for the applicant.

Mr. Sunil Dutt Gautam, Advocate, vice Mr. Mukul Sood, Advocate, for the respondent.

Additional documents not filed.

of Learned vice counsel for the respondent prays for and is granted two weeks' further time to place on record rt the additional documents.

As prayed, list on 11th September, 2023.

( Sushil Kukreja ) Judge 16th August, 2023 (raman) ::: Downloaded on - 16/08/2023 20:38:27 :::CIS