Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] State of Telangana - Subsection Section 11A(i) in Telangana Khadi and Village Industries Board Act, 1958 (i)to acquire and hold such movable and immovable properties as it deems necessary and to lease, sell or otherwise transfer any such property: