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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(h) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(h)"invigilator" means a person who assists the Superintendent of a Centre in conducting and supervising the examinations at the centre and includes a project observer in relation to a project examination;
(hh)[ 'Management' or 'Committee of Management', in relation to an affiliated institution, means the Managing Committee or other body charged with managing the affairs of that institution ;] [Inserted by U.P. Act. No. 35 of 1974]