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Bombay High Court

Shri. Maval Vitthal Popat And Ors vs The State Of Maharashtra And Ors on 15 September, 2020

Author: Surendra P.Tavade

Bench: K.R. Sriram, Surendra Pandharinath Tavade

                                                                                       2wp903.doc

                      ssp          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION
                                       WRIT PETITION NO.903 OF 2018

                      Dnyaneshwar Bhimrao Zunjar & Ors.                     ...Petitioners
                      vs.
                      Union of India and Ors.                               ...Respondents

                      Mr.Samir Kumbhakoni for the petitioners
                      Mr.Kalel, AGP for State

ShubhaS.                                       CORAM : K.R.SHRIRAM AND
Pathak
Digitally signed by
                                                       SURENDRA P.TAVADE, JJ.

ShubhaS. Pathak Date: 2020.09.15 16:15:28 +0530 DATE : SEPTEMBER 15, 2020. (Through Video Conferencing) P. C. :

. Counsel for the petitioner seeks two weeks time to consider the reply of respondent No.4. Stand over to 6th October 2020.
[SURENDRA P.TAVADE, J.] [K.R.SHRIRAM, J.] 1/1