Bombay High Court
Shri. Maval Vitthal Popat And Ors vs The State Of Maharashtra And Ors on 15 September, 2020
Author: Surendra P.Tavade
Bench: K.R. Sriram, Surendra Pandharinath Tavade
2wp903.doc
ssp IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.903 OF 2018
Dnyaneshwar Bhimrao Zunjar & Ors. ...Petitioners
vs.
Union of India and Ors. ...Respondents
Mr.Samir Kumbhakoni for the petitioners
Mr.Kalel, AGP for State
ShubhaS. CORAM : K.R.SHRIRAM AND
Pathak
Digitally signed by
SURENDRA P.TAVADE, JJ.
ShubhaS. Pathak Date: 2020.09.15 16:15:28 +0530 DATE : SEPTEMBER 15, 2020. (Through Video Conferencing) P. C. :
. Counsel for the petitioner seeks two weeks time to consider the reply of respondent No.4. Stand over to 6th October 2020.
[SURENDRA P.TAVADE, J.] [K.R.SHRIRAM, J.] 1/1