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State of Telangana - Section

Section 50 in Greater Hyderabad Municipal Corporation Act, 1955

50. Functions of polling agents and counting agents.

(1)A polling agent may perform such functions in connection with the poll as are authorised by or under this Act to be performed by a polling agent.
(2)A counting agent may perform such functions in connection with the counting of votes as are authorised by or under this Act to be performed by a counting agent.