Section 41(2)(ii) in The M.P. Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

(ii)a bank under the Madhya Pradesh Krishi Udhar Pravartan Tatha Prakirn Upbandh (Bank) Adhiniyam, 1972 (No. 32 of 1973); or

Legal Document View