Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Gujarat - Section Section 68 in The Gujarat Police Act, 1951 68. Persons bound to conform to reasonable orders of Police. - All persons shall be bounded to conform to the reasonable directions of a Police Officer given in fulfilment of any of his duties under this Act.
