Delhi High Court - Orders
Nos.1 And 2) Reliance Industries ... vs Olx India B.V. & Anr on 7 October, 2020
Author: Mukta Gupta
Bench: Mukta Gupta
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 144/2020
I.A. 4056/2020 (under Order XXXIX Rule 1 and 2 CPC)
I.A. 4700/2020 (under Order XXXIX Rule 4 CPC -by defendant
Nos.1 and 2)
I.A. 5766/2020 (under Order XI Rule 1 (5) Commercial Courts Act)
RELIANCE INDUSTRIES LIMITED & ANR. .... Plaintiffs
Represented by: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola and
Ms.Devyani Nath, Advocates.
versus
OLX INDIA B.V. & ANR. ..... Defendant
Represented by: Ms.Shwetasree Mazumdar and
Mr.Prithvi Singh, Advocates for
defendant Nos.1 and 2.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 07.10.2020 The hearing has been conducted through Video Conferencing.
1. As no court time is left, list the suit and applications on 27th November, 2020.
2. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
OCTOBER 07, 2020 'vn' Signature Not Verified Digitally Signed By:SANDEEP KUMAR CS(COMM) 144/2020 Page 1 of 1 Signing Date:07.10.2020 21:07:53 This file is digitally signed by PS to HMJ Mukta Gupta