Section 7 in The Delhi Prevention of Touting and Malpractices Against Tourists Act, 2010
7. Removal of suspected touts or persons causing nuisance from public places frequented by tourists.
- If a police officer suspects any person of indulging in malpractice or touting or otherwise causing nuisance in a public place frequented by tourists, he may direct such person to remove himself from the said place forthwith.
