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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Goa - Subsection

Section 76(1)(c) in The Goa, Daman and Diu Public Health Act, 1985

(c)[ leave wells in any Municipal area permanently disused without hermetically sealing or closing them with mosquito-proof arrangements as specified by the Health Officer;] [Inserted by the Amendment Act 7 of 1994.]