Section 9(5A) in Maharashtra Cinemas (Regulation) Rules, 1966
(5A)[ Nothing in sub-rules (1) and (2) shall apply to cinemas in such local areas as may be notified in this behalf by the State Government in the Official Gazette, regard being had to the safety, convenience and well being of the public.] [Inserted by G. N. of 7.6.1967.]
