(10)[] [Re-numbered vide Orissa Gazette Notification No. 2101/30.3.1968.] The opening balance in the statement mentioned in Sub-rule (9), shall be compared with the closing balance shown in the statement for the previous month available in the District Excise office and the quantity shown as receipt during the month shall be chocked up with the entries in the register showing the details of import and export passes.maintained therein.