Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 12 in Orissa (Subordinate) Finance Service (Treasury Branch) Rules, 2001 12. Seniority. - The inter se seniority of members of the service shall be in the order in which their names appeared in the list prepared by the Selection Board.
