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[Cites 0, Cited by 0] [Section 239(2)] [Section 239] [Entire Act]

State of Uttar Pradesh - Subsection

Section 239(2)(g) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(g)regulating, in any manner not specifically provided for in this Act, the erection of any enclosure, wall, fence, tent, awning, or other structure, of whatsoever kind or nature, on any land within a controlled rural area.