Supreme Court - Daily Orders
Suman Poddar vs Income Tax Officer on 22 November, 2019
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.18 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 26864/2019
(Arising out of impugned final judgment and order dated 17-09-2019
in ITA No. 841/2019 passed by the High Court of Delhi at New Delhi)
SUMAN PODDAR Petitioner(s)
VERSUS
INCOME TAX OFFICER Respondent(s)
(FOR ADMISSION and I.R.)
Date : 22-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s)
Mr. Arvind Kumar, Adv.
Ms. Devina Sharma, Adv.
Mr. Aditya Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(NIDHI AHUJA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.11.25 17:13:38 IST Reason: