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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(11) in The Orissa Goshala Rules, 1985

(11)On receipt of names of nominated members from the Government and after the election of members, the Registrar shall convene a meeting of all the members of the Federation for election of the Chairman, Vice-Chairman, Secretary and Treasurer thereof. The Chairman and the Vice-chairman shall be elected only by the elected members from among themselves and Secretary and Treasurer shall be elected by all the members from among themselves. Election of the said office bearers shall be conducted by the Director or an officer authorised by him and the candidate securing majority of votes Shall be declared elected. Election of these office bearers shall be completed within one month from the date of completion of election of members to the Federation.