Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(2) in The Guwahati Building Construction (Regulation) Act, 2010 (2)“Apartment” means an apartment as defined under the Assam Apartments No X X | of (Construction and Transfer of Ownership) Act, 2006; 2007-
