Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(3) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020 (3)The regulations may provide for all contingencies that may arise in the urse of prevention and control of epidemic or treatment of afflicted persons.
