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Allahabad High Court

Prabhu Narayan Chauhan vs Secretary Board Of Highschool & ... on 27 January, 2010

Author: Dilip Gupta

Bench: Dilip Gupta

Court No. - 39

Case :- WRIT - C No. - 12553 of 2001

Petitioner :- Prabhu Narayan Chauhan
Respondent :- Secretary Board Of Highschool & Inter.U.P.Alld.
& Another
Petitioner Counsel :- B.C.Mishra
Respondent Counsel :- C.S.C

Hon'ble Dilip Gupta,J.

List has been revised. No one appears to press the petition. This petition was filed in the year 2001 with regard to the examination concerned.

The writ petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.

Order Date :- 27.1.2010 SK