Allahabad High Court
Prabhu Narayan Chauhan vs Secretary Board Of Highschool & ... on 27 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 12553 of 2001 Petitioner :- Prabhu Narayan Chauhan Respondent :- Secretary Board Of Highschool & Inter.U.P.Alld. & Another Petitioner Counsel :- B.C.Mishra Respondent Counsel :- C.S.C Hon'ble Dilip Gupta,J.
List has been revised. No one appears to press the petition. This petition was filed in the year 2001 with regard to the examination concerned.
The writ petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.
Order Date :- 27.1.2010 SK