Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

M/S Essa Aar Motors & Anr vs M/S Alankit Assignments Limited on 20 February, 2019

Author: Yogesh Khanna

Bench: Yogesh Khanna

$~16
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    RC.REV. 51/2018 & CM APPL No.5434/2018
     M/S ESSA AAR MOTORS & ANR
                                                   ..... Petitioners
                     Through : Mr.Sanjay Dua, Advocate.

                        versus

     M/S ALANKIT ASSIGNMENTS LIMITED
                                                         ..... Respondent
                        Through :    Mr.Siddharth   Sharma, Ms.Shruti
                                     Arora and      Ms.Meher Bhatia,
                                     Advocates.

     CORAM:
     HON'BLE MR. JUSTICE YOGESH KHANNA
                      ORDER

% 20.02.2019 List along with RC.REV. 17/2018 on 05.07.2019. Interim orders to continue.

YOGESH KHANNA, J. FEBRUARY 20, 2019 M