Delhi High Court - Orders
M/S Essa Aar Motors & Anr vs M/S Alankit Assignments Limited on 20 February, 2019
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 51/2018 & CM APPL No.5434/2018
M/S ESSA AAR MOTORS & ANR
..... Petitioners
Through : Mr.Sanjay Dua, Advocate.
versus
M/S ALANKIT ASSIGNMENTS LIMITED
..... Respondent
Through : Mr.Siddharth Sharma, Ms.Shruti
Arora and Ms.Meher Bhatia,
Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 20.02.2019 List along with RC.REV. 17/2018 on 05.07.2019. Interim orders to continue.
YOGESH KHANNA, J. FEBRUARY 20, 2019 M