Section 6(1) in The U.P. Advertisements Tax Act, 1981

[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in The U.P. Advertisements Tax Act, 1981

(1)No tax shall be payable in respect of-

(a)any advertisement exhibited for or on behalf of any Government or local authority;

(b)any slide relating to the exhibition of feature films in the cinema in which the slide is being exhibited.