Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Andaman and Nicobar Islands - Subsection Section 92(c) in The Andaman and Nicobar Islands Port Rules, 2004 (c)After the repairs so specified under sub-rule (b) have been duly carried out, the float/boat shall be placed again before the Deputy Conservator of Ports A&N Islands Port Blair.
