Bombay High Court
Sayeeda Bano Ramzan Khan vs Mohd. Raffique Sheikh Idu And Others on 26 April, 2019
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 408 OF 2016
Sayeeda Bano Ramzan Khan ....Petitioner
V/S
Mohd. Raffique Sheikh Idu And Others ....Respondent
WITH WRIT PETITION NO. 3128 OF 2016 Ahebab Education Society Yavatmal Thr ....Petitioner Secretary And Another V/S Sayeeda Bano Ramazan Khan And Others ....Respondent WITH WRIT PETITION NO. 2816 OF 2018 Ahhab Education Society, Through Its President, ....Petitioner Sayyad Jalal S/o Haider Ali V/S The Deputy Director Of Education, Amravati ....Respondent Division, Amravati Smita Suresh Dashputre Sanjay U. Ghude For/p For Petitioner Manish Rajendra Joharapurkar For/r-1 & 2 Manish Rajendra Joharapurkar For/r-5 Government Pleader For/r-4 Mr. P. S. Raut / R-2 Anup Shankar Dhore For/r-5 For Respondent CORAM : MANISH PITALE, J DATE : 26th April, 2019 Page 1/2 ::: Uploaded on - 26/04/2019 ::: Downloaded on - 27/04/2019 07:04:00 ::: P.C. :
By consent.s.o.to 12.6.19 ( FOR REGISTRAR JUDICIAL ) Page 2/2 ::: Uploaded on - 26/04/2019 ::: Downloaded on - 27/04/2019 07:04:00 :::