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[Cites 0, Cited by 0] [Section 12A(7)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(7)(a) in The Homoeopathy Central Council Act, 1973

(a)whether the proposed medical institution or the existing medical institution seeking to open a new or higher course of study or training, would be in a position to offer the minimum standards of medical education as prescribed by the Central Council under section 20;