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[Cites 0, Cited by 0] [Section 398] [Entire Act]

State of Rajasthan - Subsection

Section 398(h) in Rajasthan Land Revenue (Land Records) Rules, 1957

(h)On receipt of a report for payment the Sub-Divisional Officer shall forthwith order payment of the sum which he considers to be due. All payments shall be charged to the head "7-Land Records-Cost of erecting boundary pillars."