Supreme Court - Daily Orders
Abdul Hakeem M.A. vs Mahatma Gandhi University on 24 January, 2019
Bench: Uday Umesh Lalit, Indira Banerjee
1
ITEM NO.4 COURT NO.9 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4251-4252/2018
(Arising out of impugned final judgment and order dated 20-09-2017
in RP No.151/2016, 20-11-2015 in WA No. 442/2014 passed by the High
Court Of Kerala At Ernakulam)
ABDUL HAKEEM M.A. & ORS. Petitioner(s)
VERSUS
MAHATMA GANDHI UNIVERSITY & ORS. Respondent(s)
WITH
SLP(C) Nos.4255-4256/2018 (XI-A)
Date : 24-01-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDIRA BANERJEE
Counsel for the Parties:
Dr. Gopakumaran Nair, Sr. Adv.
Mr. Amit Sharma, Adv.
Ms. Priya Balakrishnan, Adv.
for Mr. C. N. Sree Kumar, AOR
Mr. Krishna Kumar Singh, Adv.
Ms. Praseena Elizabeth Joseph, AOR
Ms. Sakshi Kakkar, AOR
Shakti Singh, Adv.
Mr. Kumar Kashyap, Adv.
Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Signature Not Verified
Digitally signed by
MUKESH KUMAR
Date: 2019.01.24
16:51:00 IST
Reason:
2
UPON hearing the counsel the Court made the following
O R D E R
We have heard Dr. S. Gopakumaran Nair, learned senior counsel and Mr. Krishna Kumar Singh, learned counsel appearing for the petitioners.
Ms. Sakshi Kakkar, learned counsel appearing for the University prays for and is granted time till tomorrow to advance submissions on behalf of the University. We shall also hear submissions from the State on the next occasion.
List the matter on 25.01.2019 as Part-Heard.
(MUKESH KUMAR) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER