Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(3) in Tamil Nadu Indebted Persons (Temporary Relief) Act, 1975 (3)It shall be deemed to have come into force on the 22nd July 1975 and shall remain in force up to and inclusive of the 15th January 1976.
