Delhi High Court - Orders
M/S. Pma Construction Co vs M/S. Ntpc Ltd on 5 September, 2024
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 68/2022
M/S. PMA CONSTRUCTION CO. .....Decree Holder
Through: Mr. Pawan Kumar Mittal, Adv.
versus
M/S. NTPC LTD. .....Judgment Debtor
Through: Mr. Adarsh Tripathi, Mr.
Vikram Singh Baid and Mr. Ajitesh Garg,
Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 05.09.2024
1. It is now 4.45 pm. The Court has to rise.
2. Re-notify on 26 November 2024.
C. HARI SHANKAR, J SEPTEMBER 5, 2024 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/09/2024 at 21:20:48