Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 660 in Civil Court Rules of the High Court of Judicature at Patna 660. The Registers of Deposit Repayments shall be posted from the Treasury Advice List and the Payment Order Registers, as directed above.Closing for the month
