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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(2)(vii) in Assam Science & Technology University Act, 2009

(vii)the procedure to be followed in inspections or investigations caused to be made by the Executive Council into the affairs of Colleges, institutions and other bodies, whether constituent, recognized or affiliated, and the manner in which the Executive Council is to exercise its general control and supervision over them.