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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Assam Gramin Vikash Bank (Employees') Pension Regulations, 2018

(g)"competent authority" shall have the same meaning as assigned to it in the Assam Gramin Vikash Bank (Officers and Employees) Service Regulations, 2010 & Assam Gramin Vikash Bank Officers and Employees Service (Amendment) Regulations, 2013;