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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Tripura - Subsection

Section 35(2)(iii) in Tripura Excise Rules, 1962

(iii)the expression 'soldier', 'member of soldier's family' and 'camp-follower' do not include an Indian soldier, or a member of an Indian soldier's family, or an Indian camp-follower, when such soldier or camp follower is absent from his regiment.